Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76I] [Entire Act] State of Maharashtra - Subsection Section 76I(a) in The City of Nagpur Corporation Act, 1948 (a)the forms of notice under sections 76-B and 76-C and for prescribing the other manners in which they may be served under those sections;
