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Delhi High Court - Orders

Smt. Neeraj Rathi @ Jyoti vs Virendra Rathi on 1 November, 2023

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~65
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 7933/2023 & CRL.M.A. 29574/2023, CRL.M.A.
                                                29575/2023 (EXEM)
                                                SMT. NEERAJ RATHI @ JYOTI                                                          ..... Petitioner
                                                                                      Through:                 Mr. Sanobar Ali, Advocate

                                                                                      versus

                                                VIRENDRA RATHI                                                                 ..... Respondent
                                                                                      Through:                 Appearance not given.

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                                                      ORDER

% 01.11.2023 At the request of the counsel for the petitioner, list on 21.11.2023.

DR. SUDHIR KUMAR JAIN, J NOVEMBER 1, 2023/j This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 00:31:01