Delhi High Court - Orders
Smt. Neeraj Rathi @ Jyoti vs Virendra Rathi on 1 November, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~65
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 7933/2023 & CRL.M.A. 29574/2023, CRL.M.A.
29575/2023 (EXEM)
SMT. NEERAJ RATHI @ JYOTI ..... Petitioner
Through: Mr. Sanobar Ali, Advocate
versus
VIRENDRA RATHI ..... Respondent
Through: Appearance not given.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 01.11.2023 At the request of the counsel for the petitioner, list on 21.11.2023.
DR. SUDHIR KUMAR JAIN, J NOVEMBER 1, 2023/j This is a digitally signed order.
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