Section 9(a) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017
(a)On the applicant fulfilling the requirements mentioned in these Regulations and the Authority being of the opinion that the grant of registration will be in the interest of policyholders, the Authority shall grant certificate of registration to the applicant to function as an Insurance Web Aggregator as per Form E (Certificate of Registration) of Schedule I of these Regulations.
