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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xx) in The Gujarat Ayurved University Act, 1965

(xx)save as otherwise provided by this Act, or the Statutes, to appoint on the recommendation of a committee of selection, ;f any, as required by this Act, or Statutes [the officers (other than the Chancellor, Vice-Chancellor and the Director of the Board of Post-Graduate Teaching and Research), teachers and servants of the University other than those of the said Board] [Substituted for 'the officers (other than the Chancellor and the Vice-Chancellor), teachers and servants of the University' by Gujarat No. 30 of 2003, dated 19th September 2003.], to define their and the conditions of their service, and to provide for the filling of temporary vacancies in their posts;