Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 21AA(1)] [Section 21AA] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21AA(1)(b) in Andhra Pradesh Co-Operative Societies Act, 1964

(b)on an enquiry under this Act he is found guilty of misuse of the property of the society for his personal gain ;