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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(4) in Punjab State Veterinary Council Rules, 1997

(4)The name removed under Section 49 may be restored in the Register on an application in the prescribed form duly filled by the veterinary practitioner on payment of rupees twenty-five to be paid in the manner specified in sub-rule (2) as fee for restoration of the name in the Register.