Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 45(5)(a) in Arunachal Pradesh Municipal Elections Act, 2009

(a)allot a different symbol to each contesting candidate in conformity, as far as practicable, with his choice; and