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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(2)(i) in The M.P. Vanijyik Kar Niyam, 1995

(i)the name and address and the registration certificate number, if any, held by the dealer or person in whose case the order is passed;