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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Bihar - Subsection

Section 38(11) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

(11)When a resolution is put for voting the presiding member shall call the members present for a voting on it by show of hands in favour and against the resolution and after counting them shall declare the result.