[Cites 0, Cited by 0]
[Section 11]
[Entire Act]
State of Haryana - Subsection
Section 11(2) in Haryana Juvenile Justice (Care and Protection of Children) Rules, 2002
| Officer-in-charge | - | Chairperson |
| Child Welfare Officer/Psychologist | - | Member-Secretary |
| Medical Officer | - | Member |
| Workshop Supervisor/Instructor in Vocation | - | Member |
| Teacher | - | Member |