Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(1) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991 (1)The unit holding deferment or exemption certificate shall continue to file the return in the manner specified under the Act and the rules made thereunder.
