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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(iv) in The Orissa Fisheries Ministerial Service Rules, 1976

(iv)The candidate should be of good character and should possess sound health, good physique and be free from any organic defects or bodily infirmity;