Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 219] [Entire Act] State of Uttar Pradesh - Subsection Section 219(1) in Rules under the United Provinces Excise Act, 1910 (1)Copies of old forms of licences and of general conditions should be destroyed when any of them is replaced by a new form.
