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[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(5)(ii) in The Mineral Concession Rules, 1960

(ii)[ details of the geology and lithology of the area including mineral reserves of the area; [Added by G.S.R. 724(E), dated 27.9.1994. ]