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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2)(i) in The U.P. Electricity Regulatory Commission (Fees and Fines) Regulations, 2010

(i)Words in the singular or plural term, as the case may be, shall also be deemed to include the plural or the singular term, respectively;