Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Punjab - Subsection Section 32(3) in Punjab Petition Writers (Revenue) Rules, 1982 (3)Any other order in addition to order referred to in sub-rule (1) passed under these rules shall be dealt with in the manner indicated in sub- rule (2).
