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State of Jammu-Kashmir - Section

Section 55 in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

55. Allowances to the members of the Board.

- The members of the Board, other than ex-officio members, shall be paid from the State Marketing Development Fund, such sitting fees and allowances, as may be fixed by the Government, from time to time, for attending its meeting and for attending to any other work, assigned to them by the Board.