644. Special Increments of pay of experts and grant of honorary rank of Inspector. [§ 241 (1)(b), Government of India Act, 1935 and § 2, Act V, 1861, read with § 243 of the Government of India Act, 1935.
(a)The staff of the bureau shall receive increments of pay as laid down in regulation 775.(b)The senior experts employed in the bureau will be granted the honorary rank of Inspector on completion of 21 years service in the Police Department and 12 years in the bureau on the distinct understanding that the privilege conferred does not imply any kind of financial consideration. They will enjoy all other privileges of Inspectors in the regular cadre.
