Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 13] [Entire Act]

Madras Presidency - Subsection

Section 13(2) in Madras Hindu Religious and Charitable Endowments Act, 1951

(2)Save as otherwise expressly provided in this section, a member of an area Committee shall be entitled to hold office for three years from the date on which his appointment is notified in the Fort. St. George Gazette.