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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(1)(c) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(c)arrange to exhibit a copy of such licence and maps for public inspection at all reasonable times at his head office, at his local offices (if any) and at the office of every local authority within the area of supply.