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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Assam - Subsection

Section 36(1)(b) in Assam State Housing Board Act, 1972

(b)That such lamps, lamp-posts and other apparatus as the Corporation, the Municipality or Mohkuma Parishad, as the case may be, considers necessary for the lighting of such street and as ought to be provided by the Board have been so provided, and