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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(8) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(8)No highest bid shall be regarded as accepted unless approved by the Director in case the highest bid is upto Rs.150.00 lacs and by the Government in case the highest bid is above Rs.150.00 lacs.