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State of Assam - Section

Section 122 in Instructions Relating to Liquor

122. Prohibition of interest in Districts Tripura, Cooch Behar and Bhutan licences.

- Bidders or tenderers for country spirit shops in districts contiguous to Tripura State, Cooch Behar and Bhutan are prohibited from holding any interest, direct or indirect, in liquor shops in those States. Infringement of this condition will result in the cancellation of the licence granted together with any other penalty prescribed under the Act, rules or licence.