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State of Himachal Pradesh - Section
Section 151 in Himachal Pradesh Co-Operative Societies Rules, 1971
151. Fees for certified copies of public documents.
- The fees prescribed for certified copies of any public documents, which any person has under the preceding rule, a right of inspection are as follows :-| For registration certificate | ... | Rs. 5 |
| For other documents | ||
| for the first two hundred words for everyadditional hundred | ... | Rs. 2 |
| words or fraction thereof | ... | Rs. 1 |