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[Cites 0, Cited by 0] [Section 0(6)] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(6)(a) in UGC (Institutions Deemed to be Universities) Regulations, 2019

(a)A Detailed Project Report (DPR) containing its fifteen year detailed Strategic Vision Plan and a five year rolling implementation plan viz. Academic Plan, Faculty Recruitment Plan, Students Admission Plan, Research Plan, Networking Plan, Infrastructure development Plan, Finance Plan, Administrative Plan, Governance Plan, etc, with clear annual milestones and action plans on how the new Institution Deemed to be University is to be set up, with identifiable outputs and outcomes;