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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Himachal Pradesh - Subsection

Section 43(v) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(v)to furnish to the Committee such returns, statements, estimates, statistics and reports as the Committee may from time to time, require including following informations :-