Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Goa - Subsection Section 12(a) in The Goa Non-Biodegradable Garbage (Control) Rules, 1997 (a)give such officer, employee or member all reasonable assistance to enable him to exercise those powers and carry out those duties;
