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[Cites 0, Cited by 0] [Section 119(1)] [Section 119] [Entire Act]

State of West Bengal - Subsection

Section 119(1)(e) in The West Bengal Panchayat Elections Act, 2003

(e)doing by any person in the service of the State Government of all or any of the aforesaid activities or aiding or conniving at, any such activity in the furtherance of the prospects of the election of a candidate.