Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27A] [Entire Act] State of Maharashtra - Subsection Section 27A(iii) in Maharashtra Police Act (iii)in any other case, after the expiry of a period of three years from the date of the decision or order sought to be revised.
