Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(8) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(8)As soon as the auction for a lot is over the auctioneer shall fill in the relevant particulars in a book to be maintained in Form H and shall secure the signatures of both the buyer and the seller or their respective representatives, whoever may be present at the spot :[Provided that the vegetable and fruit dealers shall be allowed to note down the auction in mundi Bahi instead of register in form H and the Mundi Bahi sh all be paged, properly bounded in a book of at least one hundred pages or multiple thereof and the first and last page thereof of shall be signed, stamped and dated by the Secretary of the Committee or any other official authorised by him in this behalf.] [Haryana Notification dated 12.9.1975.]