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Supreme Court - Daily Orders

Rajasthan State Road Transport ... vs Jagan Singh on 26 August, 2022

Bench: Hemant Gupta, Vikram Nath

     ITEM NO.4                              COURT NO.7                  SECTION XV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    Dy. No.   24236/2021

     (Arising out of impugned final judgment and order dated 11-03-2019
     in DBWRAPP No. 29/2019 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     RAJASTHAN STATE ROAD                  TRANSPORT CORPORATION          Petitioner(s)

                                                     VERSUS

     JAGAN SINGH                                                          Respondent(s)

     (FOR ADMISSION and I.R. and IA No.116424/2022-CONDONATION OF DELAY
     IN FILING and IA No.116425/2022-EXEMPTION FROM FILING O.T. and IA
     No.116422/2022-CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS )

     Date : 26-08-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE HEMANT GUPTA
                             HON'BLE MR. JUSTICE VIKRAM NATH


     For Petitioner(s)                 Dr. Ritu Bhardwaj, Adv.
                                       Mr. Sachin Mittal, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We do not find any ground to interfere with the impugned order of the High Court.

The special leave petition is dismissed.

Pending application(s), if any, stand disposed of.

Signature Not Verified Digitally signed by Chetan Kumar Date: 2022.08.29

(HARSHITA UPPAL) 14:43:39 IST Reason: (RENU BALA GAMBHIR) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)