Supreme Court - Daily Orders
Rajasthan State Road Transport ... vs Jagan Singh on 26 August, 2022
Bench: Hemant Gupta, Vikram Nath
ITEM NO.4 COURT NO.7 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Dy. No. 24236/2021
(Arising out of impugned final judgment and order dated 11-03-2019
in DBWRAPP No. 29/2019 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Petitioner(s)
VERSUS
JAGAN SINGH Respondent(s)
(FOR ADMISSION and I.R. and IA No.116424/2022-CONDONATION OF DELAY
IN FILING and IA No.116425/2022-EXEMPTION FROM FILING O.T. and IA
No.116422/2022-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 26-08-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Dr. Ritu Bhardwaj, Adv.
Mr. Sachin Mittal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We do not find any ground to interfere with the impugned order of the High Court.
The special leave petition is dismissed.
Pending application(s), if any, stand disposed of.
Signature Not Verified Digitally signed by Chetan Kumar Date: 2022.08.29(HARSHITA UPPAL) 14:43:39 IST Reason: (RENU BALA GAMBHIR) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)