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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(a) in Central Road Fund Act, 2000

(a)all schemes relating to development and maintenance of national [highways, State roads and other infrastructure] [Substituted 'highways and State roads' by Finance Act, 2018 (Act No. 13 of 2018) dated 29.3.2018.] sanctioned under the existing Fund in so far as such schemes are relatable to the schemes under this Act,shall be deemed to be the schemes sanctioned under this Act;