Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 221 in Multi Modal Transport Document Rules, 1994 221. In exercise of the powers conferred by section 30 of the Multi modal Transportation of Goods Act,1993 (28 of 1993) the Central Government hereby makes the following rules namely:
