Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 13 in The Assam Agricultural Farming Corporation Rules, 1973

13.

New members to a Corporation shall be admitted only with the prior approval of the State Government. A new member joining a Corporation should agree to abide by all the terms and conditions of the Corporation in a formal application to be submitted in this regard to the Corporation, in the form prescribed by the Controller.