Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 16 in U.P. District Planning Committee Rules, 2008 16. Manner of voting. - The election of members shall be held by Secret ballot simultaneously at different places. Votes shall be cast in person and no vote shall be received by proxy.
