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[Cites 0, Cited by 0] [Section 4D(1)] [Section 4D] [Entire Act]

State of Karnataka - Subsection

Section 4D(1)(ii) in Karnataka Scheduled Castes, Scheduled Tribes and other Backward Classes (Reservation of Appointments, etc.,) Act, 1990

(ii)to the Director, Tribal Welfare in case the verification certificate relates to a person belonging to the Scheduled Tribes;