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State of Tamilnadu - Section

Section 14 in The Coimbatore City Municipal Corporation Service Rules, 1987

14. Reservation of appointments. - Where the special rules lay down that the rule of reservation of appointments shall apply to any class or category of the service, the order of such reservation shall be the same as in rule 22 of the General Rules for the Tamil Nadu State and Subordinate Services, as amended, from time to time.