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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Sikkim - Subsection

Section 10(3)(a) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(a)by altering the limits of the land under settlement so as to exclude land of sufficient extent of a suitable kind, and in a locality reasonably convenient for the purposes of the claimants, or