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[Cites 0, Cited by 1] [Section 68E] [Entire Act]

Union of India - Subsection

Section 68E(2) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(2)The steps referred to in sub-section (1) may include any inquiry, investigation or survey in respect of any person, place, property, assets, documents, books of account in any bank or public financial institution or any other relevant matters.