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[Cites 0, Cited by 0] [Section 81(5)] [Section 81] [Entire Act]

State of Maharashtra - Subsection

Section 81(5)(c) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(c)The Development and Programme Fund shall be utilised in the manner consistent with the object of the programmes for which a suitable code will be adopted to include the guidelines of the funding agency on expenditure and audit, to be granted and approved by the Vyavasthapana Parishad.