Himachal Pradesh High Court
Bhagwan Singh Bhimta vs Hpseb Ltd. And Another on 5 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
CWP No.6478 of 2022
Date of Decision 05th July, 2023
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Bhagwan Singh Bhimta .....Petitioner
.
Versus
HPSEB Ltd. and another .....Respondents
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Coram
Hon'ble Mr. Justice Tarlok Singh Chauhan, J.
Hon'ble Mr. Justice Satyen Vaidya, J.
Whether approved for reporting?1
For the Petitioner:
For the Respondents:
r to
Mr. Sanjeev Bhushan, Sr. Advocate, with
Mr. Rajesh Kumar, Advocate, for the
petitioner.
Mr. Anil Kumar Chaudhary, Advocate, for
the respondents.
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Tarlok Singh Chauhan, Judge (oral)
Since the petitioner has been adjusted at the present place of posting, therefore, the instant petition is rendered infructuous and is disposed of accordingly. Pending miscellaneous application(s), if any, shall also stand disposed of.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 5th July, 2023 (tarun) ::: Downloaded on - 05/07/2023 20:41:56 :::CIS 2 .
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