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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(6) in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949

(6)by the Muhammedan Registrar;
(iii)if the entry be of a divorce of the kind known as Talaq-i-tafweez in a register in the Form 'D' contained in the Schedule to this Act-