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State of Goa - Section

Section 7 in The Indian Stamp (Goa, Daman and Diu Amendment) Act, 1968

7. Amendment of section 11.

- In section 11 of the principal Act,-
(a)in clause (a), for the words "ten naye paise", the words "twenty paise" shall be substituted;
(b)clause (c) shall be omitted.