Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(ba) in The Taxation Laws (Amendment) Act, 2006 (ba)" royalty" shall have the same meaning as in Explanation 2 to clause (vi) of sub- section (1) of section 9;'.
