Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Tripura - Subsection Section 39(e) in Tripura Contract Labour (Regulation and Abolition) Rules 1978 (e)the interest on the amounts spent on the provisions and maintenance of furniture and equipment provided for in the canteen.
