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[Cites 0, Cited by 0] [Section 273] [Entire Act]

State of Rajasthan - Subsection

Section 273(3) in Rajasthan Land Revenue (Land Records) Rules, 1957

(3)The liability of the trainee and the sureties shall be limited to an amount not exceeding Rs. ...............In Witness There of the trainee and the sureties execute this bond as follows:-
Signature of the Trainee Signature of First Surety Signature of Second Surety
Witness 1....... Witness 1........... Witness 1...........
Witness 2....... Witness 2........... Witness 2...........