Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] State of Maharashtra - Subsection Section 112(3) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 (3)It shall be open for the Board to modify or rescind the budget estimates for reasons to be recorded and communicated in waiting to the Committee.
