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[Cites 0, Cited by 0] [Section 325(1)] [Section 325] [Entire Act]

State of Punjab - Subsection

Section 325(1)(c) in The Punjab Municipal Corporation Act, 1976

(c)require that any dog which has not been registered or which is not wearing such token shall, if found in any public place, be detained at a place set apart for the purpose ; and