Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 5 in The Orissa Private Ferries Rules, 1954

5.

Heavy goods, cattle and inflammable materials, like petrol, kerosene, etc., shall be transported in separate boats or in separate trips of the boats and not in the same boats carrying passengers. Owners of cattle, however, may accompany their cattle in the boat.