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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(43) in Bihar Education Code, 1961

(43)to rusticate students reading in a schools other than that which is under direct management of a local body, for gross indiscipline, without consulting the managing committees of the schools;Note. - An appeal from the parents or guardians of such students shall lie to the Regional Deputy Director of Education whose decision shall be final.